Madhya Pradesh High Court
Jitendra Shukla vs The State Of M.P. And Ors. on 15 May, 2015
WP-5674-2005
(JITENDRA SHUKLA Vs THE STATE OF M.P. AND ORS.)
15-05-2015
Shri S. Yadav, Advocate for the petitioner.
Ms. D.K. Bohrey, Govt. Advocate for the respondents/State.
The file of this case is not available with the learned Govt. Advocate and the return is also on available on record. Let return be filed within a month. List in the first week of July, 2015.
(J.K. MAHESHWARI) JUDGE