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Madhya Pradesh High Court

Jitendra Shukla vs The State Of M.P. And Ors. on 15 May, 2015

                          WP-5674-2005
             (JITENDRA SHUKLA Vs THE STATE OF M.P. AND ORS.)


15-05-2015

Shri S. Yadav, Advocate for the petitioner.

Ms. D.K. Bohrey, Govt. Advocate for the respondents/State.

The file of this case is not available with the learned Govt. Advocate and the return is also on available on record. Let return be filed within a month. List in the first week of July, 2015.

(J.K. MAHESHWARI) JUDGE