Supreme Court - Daily Orders
Punjab State Human Rights Commission vs Jatt Ram on 25 October, 2018
Bench: S.A. Bobde, L. Nageswara Rao
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ITEM NO.101 COURT NO.5 SECTION IV
(Part Heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5912/2012
PUNJAB STATE HUMAN RIGHTS COMMISSION Appellant(s)
VERSUS
JATT RAM & ORS. Respondent(s)
WITH C.A. No. 6236/2012 (IV)
C.A. No. 6237/2012 (IV)
C.A. No. 6232/2012 (IV)
C.A. No. 6230/2012 (IV)
C.A. No. 6233/2012 (IV)
C.A. No. 6235/2012 (IV)
C.A. No. 6234/2012 (IV)
C.A. No. 6231/2012 (IV)
CONMT.PET.(C) No. 222/2005 In C.A. No. 6236/2012 (IV)
C.A. No. 6244/2012 (IV)
Date : 25-10-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Appellant(s) Mr. Aseem Malhotra, Adv.
For Mr. Abhijat P. Medh, AOR
Mr. Rajesh Sharma, Adv.
Mr. Shafiq Khan, Adv.
Ms. Nidhi Singh Dubey, Adv.
Ms. Shalu Sharma, AOR
Mr. K.T.S. Tulsi, Sr. Adv.
Mr. Gaurave Bhargava, Adv.
Mr. Sidhanth Sharma, Adv.
Mr. Jagjit Singh Chhabra, AOR
Mr. Karan Bharihoke, AOR
Mr. Charanjit Jawa, Adv.
Mr. Ajesh K. Chawla, Adv.
Signature Not Verified
Miss Saket Gautam, Adv.
Digitally signed by
SANJAY KUMAR
Date: 2018.10.25
Miss Shivangi Singh, Adv.
16:57:25 IST
Reason: For Mr. Mohan Pandey, AOR
For Respondent(s) Ms. Anitha Shenoy, AOR
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Mr. Sanjay Bansal, Adv.
Mr. Reepak Kansal, Adv.
For Mr. G. K. Bansal, AOR
Mr. Balendu, Adv.
Ms. Prerna Kumari, Adv.
For Mr. B.V. Balaram Das, AOR
Mr. Kuldip Singh, AOR
Mr. Debasis Misra, AOR
Mr. Kailas Udhavrao More, AOR
Mr. Karan Bharihoke, AOR
Ms. Nav Khan Bolay, Adv.
Mr. Arun K. Sinha, AOR
Mrs. K. Sarada Devi, AOR
Mr. Abhishek Atrey, AOR
Mr. Tarun Gupta, AOR
Mr. Ashish Wad, Adv.
Mrs. Jayashree Wad, Adv.
Mr. Sidharth Mahajan, Adv.
Ms. Sukriti Jaggi, Adv.
For M/S. J S Wad And Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard in part.
List these matters after the ensuing Diwali holidays as part- heard for further hearing.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR