Section 19 in The Press And Registration Of Books Act, 1867
19. Publication of memoranda registered
.The memoranda registered during each quarter in the said Catalogue shall be published in the Official Gazette, as soon as may be after the end of such quarter, and a copy of the memoranda so published shall be sent [* * *] [The words "to the said Secretary of State, and" repealed by A.O.1948.] to the Central Government [* * *] [The word "respectively" omitted by A.O.1948.].
