Delhi High Court - Orders
Technip France Sa (Formerly Known As ... vs Commissioner Of Income Tax ... on 1 April, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~36 & 37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10267/2021
TECHNIP FRANCE SA (FORMERLY KNOWN AS
TECHNIP FRANCE SAS) ..... Petitioner
Through: Mr. Ajay Vohra, Sr. Adv. with
Mr. Aniket Agrawal, Mr.
Samarth Chaudhary, Advs.
versus
COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAX) 3 ..... Respondent
Through: Mr. Puneet Rai, SSC with Mr.
Ashvini Kumar, Mr. Rishabh
Nangia, Mr. Nikhil Jain, Advs.
37
+ W.P.(C) 11337/2022
COMMISSIONER OF INCOME TAX-3 INTERNATIONAL
TAXATION, NEW DELHI ..... Petitioner
Through: Mr. Puneet Rai, SSC with Mr.
Ashvini Kumar, Mr. Rishabh
Nangia, Mr. Nikhil Jain, Advs.
versus
TECHNIP FRANCE SA (FORMERLY KNOWN AS
TECHNIP FRANCE SAS) ..... Respondent
Through: Mr. Ajay Vohra, Sr. Adv. with
Mr. Aniket Agrawal, Mr.
Samarth Chaudhary, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 01.04.2024 Since both the writ petitioners pray for time to file a rejoinder This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2024 at 00:06:52 affidavit, let these matters be re-notified for 25.07.2024.
The rejoinder affidavit be filed by respective parties within a period of three weeks from today.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
APRIL 01, 2024/neha This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2024 at 00:06:52