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Delhi High Court - Orders

Technip France Sa (Formerly Known As ... vs Commissioner Of Income Tax ... on 1 April, 2024

Author: Yashwant Varma

Bench: Yashwant Varma, Purushaindra Kumar Kaurav

                             $~36 & 37
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 10267/2021
                                       TECHNIP FRANCE SA (FORMERLY KNOWN AS
                                       TECHNIP FRANCE SAS)           ..... Petitioner

                                                                            Through:                 Mr. Ajay Vohra, Sr. Adv. with
                                                                                                     Mr. Aniket Agrawal, Mr.
                                                                                                     Samarth Chaudhary, Advs.
                                                                            versus

                                       COMMISSIONER OF INCOME TAX (INTERNATIONAL
                                       TAX) 3                         ..... Respondent

                                                                            Through:                 Mr. Puneet Rai, SSC with Mr.
                                                                                                     Ashvini Kumar, Mr. Rishabh
                                                                                                     Nangia, Mr. Nikhil Jain, Advs.
                             37
                             +         W.P.(C) 11337/2022
                                       COMMISSIONER OF INCOME TAX-3 INTERNATIONAL
                                       TAXATION, NEW DELHI            ..... Petitioner

                                                                            Through:                 Mr. Puneet Rai, SSC with Mr.
                                                                                                     Ashvini Kumar, Mr. Rishabh
                                                                                                     Nangia, Mr. Nikhil Jain, Advs.
                                                                            versus

                                       TECHNIP FRANCE SA (FORMERLY KNOWN AS
                                       TECHNIP FRANCE SAS)           ..... Respondent

                                                                            Through:                 Mr. Ajay Vohra, Sr. Adv. with
                                                                                                     Mr. Aniket Agrawal, Mr.
                                                                                                     Samarth Chaudhary, Advs.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
                                       KAURAV
                                                    ORDER

% 01.04.2024 Since both the writ petitioners pray for time to file a rejoinder This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2024 at 00:06:52 affidavit, let these matters be re-notified for 25.07.2024.

The rejoinder affidavit be filed by respective parties within a period of three weeks from today.

YASHWANT VARMA, J.

PURUSHAINDRA KUMAR KAURAV, J.

APRIL 01, 2024/neha This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2024 at 00:06:52