Section 14(2) in Jharkhand Advocates Clerks Welfare Fund Act, 2018
(2)Every Advocates' Clerks' Association shall intimate to the Committee of -(a)any change of the office bearers of the Advocates' Clerks' Association within fifteen days from such change;(b)any change in number of members including admission and re-admission within thirty days of such change;(c)the death or retirement of any of its members within thirty days from the date of occurrence there of; and(d)such other matters as may be required by the Committee from time to time.
