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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(6) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(6)If for any reason the committee constituted under sub-section (2) fails to submit the panel within the period specified in sub-section (5), the Kuladhipati shall constitute another committee consisting of three persons, not connected with the University or any college, and shall appoint them, and one of them shall be designated as the chairperson. The committee so constituted shall submit a panel of three persons within a period of six weeks or such shorter period as may be specified, from the date of the constitution.