Madhya Pradesh High Court
Ashaskiya Shikshan Sanstha Sanchalak ... vs The State Of Madhya Pradesh Department ... on 15 March, 2023
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 25256 of 2022 (SARVA HITARTH ASHASHKIYA SIKSHAN SANSTHA SAMITI THROUGH ITS JOINT SECRETARY PRADEEP DUBEY Vs THE STATE OF MADHYA PRADESH DEPARTMENT OF SCHOOL EDUCATION AND OTHERS) WP/25566/2022 Dated : 15-03-2023 Parties through their counsel.
Due to paucity of time, the matter could not be heard. As jointly prayed, list on 20th March, 2023.
(PRANAY VERMA) JUDGE jyoti Signature Not Verified Signed by: JYOTI CHOURASIA Signing time: 16-Mar-23 10:15:26 AM