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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 1(2)(g) in Telecom Commercial Communications Customer Preference Regulations, 2018

(g)regulations 26, 27 and sub-regulations (1), (2), (3) and (4) of regulation 25 of these regulations shall come into force from the 28th day of February, 2019].