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Union of India - Section

Section 16 in Finance Act, 2013

16. Amendment of section 80G.

- In section 80G of the Income-tax Act, in sub-section (7), in clause (1), after the words, brackets, figures and letters "or in sub-clause {iiiab)", the words, brackets, figures and letter "or in sub-clause (iiib)" shall be inserted with effect from the 1st day of April, 2014.