Punjab-Haryana High Court
State Of Punjab vs Sadhu Singh on 3 November, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
****
RFA No.235 of 1995
Date of decision: 3.11.2008
****
State of Punjab
.... Appellant(s)
Vs.
Sadhu Singh
.... Respondent(s)
****
HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
****
Present: Mr.N.S. Pawar, Addl. A.G. Punjab
for the appellant(s).
None for the respondent(s).
****
RAKESH KUMAR JAIN, J.
For orders see RFA No.2926 of 1994 titled as "Jagir Singh vs. State of Punjab and another" of even date.
(RAKESH KUMAR JAIN) 3.11.2008 JUDGE vivek