Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(v) in The Orissa Consumer Protection Rules, 1987

(v)For the purpose of performing its functions under the Act, the State Council may constitute from amongst its members such working groups who shall perform such functions as are assigned to them by the State Council. The finding of such working groups shall be placed before the State Council.