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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

State of Tamilnadu - Subsection

Section 122(1)(c) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(c)Where an application is made under rule 121 [Rs. 500 (Rupees five hundred only)] [Substituted by G.O. Ms. No. 1054, Home (Cinema-II), dated the 10th July 2007.].