Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in The Fertilizer (Control) Order, 1985

(2)[ Notwithstanding anything contained in sub - clause (1), no prior permission for use of fertiliser for industrial purposes shall be necessary when the fertiliser for such purpose is purchased from the industrial dealer possessing a valid certificate of registration granted under Clause 9.