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[Cites 0, Cited by 0] [Section 70(7)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(7)(a) in The Multi-State Co-Operative Societies Act, 2002

(a)The multi-State co-operative society may fill any casual vacancy in the office of an auditor; but while any such vacancy continues, the remaining auditor or auditors, if any, may act: