Madhya Pradesh High Court
Ajay Jaiswal vs The State Of Madhya Pradesh on 5 August, 2020
Author: B. K. Shrivastava
Bench: B. K. Shrivastava
1 MCRC-25175-2020 The High Court Of Madhya Pradesh MCRC-25175-2020 (AJAY JAISWAL Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 05-08-2020 Heard through Video Conferencing. Parties through their counsel.
As per the request of the State, time is granted to call the case diary along with previous criminal record of the applicants and also to serve notice upon the complainant, if not served till today.
List the matters in the next week.
(B. K. SHRIVASTAVA)
JUDGE
VD
Signature
SAN Not
Verified
Digitally signed by
VARSHA DUBEY
Date: 2020.08.05
15:03:33 IST