Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 29 in The U.P. Fundamental Rules

(29)Technical pay means pay granted to a government servant in consideration of the fact that he has received technical training in Europe.