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State of Sikkim - Section

Section 52 in The Sikkim Prisons Act, 2007

52. Restriction on women prisoners.

(1)No female prisoner shall, on any pretext, leave or be removed from the female enclosure except for release, transfer, or attendance at court, or under the order of the superintendent for other legitimate purpose.
(2)Every female prisoner authorized to leave her enclosure will ordinarily be accompanied by a female warder from the time she leaves till she returns.