Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 97 in Maharashtra Cinemas (Regulation) Rules, 1966

97. Power to refuse licence.

- The licensing authority may refuse to grant a licence to operate a cinema, the building of which has not been constructed according to approved plans and specifications.