Delhi High Court - Orders
Hpcl-Mittal Pipelines Ltd vs Coastal Marine Construction And ... on 23 July, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 90/2025 & CM APPL. 28535/2025
HPCL-MITTAL PIPELINES LTD .....Appellant
Through: Mr. Rajiv Nayar, Sr. Advocate with
Mr. Kartik Nayar, Mr. Rishab Kumar,
Ms. Manjeera Das Gupta, Mr. Ajit
Kumar and Mr. Prabhav Bahuguna,
Advocates.
versus
COASTAL MARINE CONSTRUCTION AND ENGINEERING
.....Respondent
Through: Mr. Sandeep Sethi, Senior Advocate
with, Mr. Ridhi Nyati, Mr. Aditya
Verma, Mr. K Rigved Prasad and Ms.
Riya Kumar, Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 23.07.2025
1. This hearing has been done through hybrid mode.
2. List this matter for hearing on 13th October, 2025.
3. Considering the order dated 19th May, 2025, formal notice is issued. Notice is accepted by Mr. Aditya Verma, ld. Counsel for the Respondent.
4. Parties may obtain the electronic record to assist the Court.
PRATHIBA M. SINGH, J.
RAJNEESH KUMAR GUPTA, J.
JULY 23, 2025/nd/rks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/07/2025 at 21:52:25