Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Kerala - Subsection

Section 78(vi) in Kerala Factories Rules, 1957

(vi)Prior to the application of any flame to the gas main or service, this shall be pierced on drilled and the escaping gas ignited.