Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of West Bengal - Subsection Section 60(d) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974 (d)the manner in which Government lands shall be dealt with by the Corporation after development, under sub-section (2) of section 35;
