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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(1)(i) in The Guardians and Wards Act, 1977 (1920 A.D.)

(i)as to the education of wards for whom guardians, not being Collectors, have been appointed or declared by the Court; and