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State of Haryana - Section

Section 12 in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992

12. Minimum price.

[Sections 15A and 20(2)(i) and (1)] - (1) An occupier of a factory or agent or purchasing agent of factory or any person employed by him shall not purchase cane for a factory or pay for it at a price below the minimum price.
(2)The minimum price payable for cane shall be rupees per quintal.