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Income Tax Appellate Tribunal - Delhi

Acit, Central Circle-29, New Delhi vs Dharampal Premchand Ltd., Delhi on 12 September, 2018

         IN THE INCOME TAX APPELLATE TRIBUNAL
               DELHI BENCH: 'B', NEW DELHI

      BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER
                          AND
         SHRI O.P. KANT, ACCOUNTANT MEMBER

 ITA/IT(SS)A/     Appellant            Respondent            AY/     Assessee By
    CO No.                                                   Asst.
                                                            Period
6611/Del/2017   ACIT,    Circle-   M/s.     Bliss     Tree 2013-14   Sh.   Suresh
                5(1), New Delhi    Infracon Pvt. Ltd., M-            Kumar Gupta,
                                   136, Church Lane,                 CA
                                   Laxmi Nagar, Delhi
                                   (PAN:AADCP7569B)
1613/Del/2018   ITO(E), Ward-      Ghalib       Institute, 2012-13   None
                1(2), New Delhi    Aiwan-E,       Ghalib
                                   Marg, Matar Sundari
                                   Lane, New Delhi
                                   (PAN:AAATG0399Q)
482/Del/2018    ITO, Ward-3(1),    M/s.             Cane 2014-15     None
                Bulandshar         Development Council
                                   Agauta, Naya Chhata,
                                   Nai Sarak Siyana,
                                   Bulandshar.
                                   (PAN:AAALC0405H)
481/Del/2018    ITO, Ward-3(1),    M/s.             Cane 2013-14     None
                Bulandshar         Development Council
                                   Agauta, Naya Chhata,
                                   Nai Sarak Siyana,
                                   Bulandshar.
                                   (PAN: AAALC0405H)
5998/Del/2016   DCIT,    Circle-   M/s. Divine (India) 2007-08       None
                7(2), New Delhi    Infrastructure     Pvt.
                                   Ltd., 323, Aggarwal
                                   Plaza, Plot No. 3,
                                   DDA       Community
                                   Centre,     Sector-14,
                                   Rohini, Delhi
                                   (PAN:AABCD9891N)
485/Del/2018    ITO, Ward-3(1),    M/s.      Cooperative 2014-15     None
                Bulandshahr        Cane     Development
                                   Union    Ltd.,   Garh
                                   Bulandshahr     Road,
                                   Siyana, Bulandshahr
                                   (PAN:AAABC0305N)
401/Del/2018    ACIT,    Circle-   M/s. D.P. Industries, 2012-13     None
                34(1),     New     72, Rajasthani Udyog
                Delhi              Nagar, G.T. Karnal,
                                   Road, Delhi
                                     2


                                 (PAN: AAAFD4146J)
70/Del/2018     DCIT,    Circle- M/s.         Cosmos      2013-14   None
                6(2), New Delhi Industries Ltd., 5A,
                                 Poorvi   Marg    -18,
                                 Vasant Vihar, New
                                 Delhi
5604/Del/2016   ITO,     Ward- Smt. Charanjeet Kaur       2012-13   None
                50(1),     Civic Chadha, Prop. M/s.
                Centre,    New Angad       Associates,
                Delhi            8/12,   West    Patel
                                 Nagar, New Delhi
                                 (PAN:AADPC9088K)
3121/Del/2018   ACIT, Central M/s.         Dharampal      2015-16   None
                Circle-29, New Premchand          Ltd.,
                Delhi            4873,       Chandni
                                 Chowk, Delhi
                                 (PAN:AAACD1952B)
449/Del/2018    ITO, Ward-3(1), Sh. Dinesh Singh,         2009-10   None
                Bulandshahr      R/o- 276, Mohalla -
                                 Shakti Vihar, Khurja
                                 Junction,
                                 Bulandshahr
                                 (PAN:CGGPB5509K)
1456/Del/2018   ITO,     Ward- M/s. Dugar Growth          2007-08   None
                74(1),     New Fund P. Ltd., 21-A,
                Delhi            Savitri     Bhawan,
                                 Mukharjee     Nagar,
                                 New Delhi
                                 (PAN: AAACD3415B)
6775/Del/2017   ACIT,    Circle- M/s.         Cascade     2014-15   None
                35(1),     New Enterprises, 4, Kaul
                Delhi            Apartments,       39,
                                 Raipur Road, New
                                 Delhi
                                 (PAN:AAAFC2088C)
1901/Del/2017   ACIT,    Circle- M/s. Dialmaz, E-2/1,     2008-09   None
                33(1),     Civic Vasant Vihar, New
                Centre,    New Delhi
                Delhi            (PAN:AACFD2798N)

C.O.       No. M/s. Dialmaz,      ACIT, Civic Centre, 2008-09       None
129/Del/2017   E-2/1, Vasant      JLN Marg, New Delhi
               Vihar,     New
               Delhi
6975/Del/2017 ACIT,     Circle-M/s. Direct News P. 2014-15          None
               7(2),      C.R. Ltd., B-116, Ground
               Building, New   Floor,        Okhla
               Delhi           Industrial     Area,
                               Phase-1, New Delhi
                               (PAN:AABCI5212J)
2540/Del/2017   ITO,     Ward- Ms. Neelu Luthra, 2012-13            None
                                       3


                32(5),     Civic   Luthra Farm, Rajokri,
                Centre,    New     New Delhi.
                Delhi              (PAN:ABFPL8354A)
120/Del/2018    ACIT, Central      Sh. Madan Kukreja,        2014-15   None
                Circle-15, New     F-33/1,         Okhla
                Delhi              Industrial        Area
                                   Phase-II, Okhla, New
                                   Delhi
                                   (PAN:AAJPK2206R)
12/Del/2017     ACIT, Central      Ms. Ekta Gupta, C-        2012-13   None
                Circle-13, New     4/43,       Safdarjung
                Delhi              Development      Area,
                                   New Delhi.
                                   (PAN: AURPS8457L)
5639/Del/2016   ACIT,    Circle-   M/s.           Carlson    2013-14   None
                5(2), New Delhi    Hospitality Marketing
                                   (India) Pvt. Ltd., 1st
                                   Floor,    Block     -A,
                                   Chimes Bldg., Plot
                                   No. 61, Sector-44,
                                   Gurgaon
                                   (PAN: AABCC5374K)
5638/Del/2016   ACIT,    Circle-   M/s.           Carlson    2012-13   None
                5(2), New Delhi    Hospitality Marketing
                                   (India) Pvt. Ltd., 1st
                                   Floor,    Block     -A,
                                   Chimes Bldg., Plot
                                   No. 61, Sector-44,
                                   Gurgaon
                                   (PAN: AABCC5374K)
3603/Del/2018   ITO, Ward-3(4),    M/s.      Co-operative    2014-15   None
                Aayakar            Cane      Development
                Bhawan,            Union             Ltd.,
                Meerut Road,       Simbhaoli, Hapur
                Hapur              (PAN:AAATC5138R)
1050/Del/2018   DCIT, Central      Smt.        Meenakshi     2012-13   None
                Circle, Noida      Peshwari, H. No. -50,
                                   Sector -15A, Noida
                                   (PAN: AIHPP3490N)
3417/Del/2018   DCIT,    Circle-   M/s. Natural Herbals      2014-15   None
                2(2), Kashipur     &    Seeds,    Ramraj
                                   Road,          Bazpur,
                                   Udham Singh Nagar,
                                   Uttarakhand
                                   (PAN:AAIFN7092D)
3891/Del/2018   ITO, Ward-6(2),    M/s. Mark Buildtech       2014-15   None
                New Delhi          Pvt. Ltd., S. No. 107,
                                   Basement Type No.
                                   B, Okhla, Industrial
                                   Area, Phase-I, New
                                   Delhi
                                   (PAN: AAECM7261Q)
                                       4


103/Del/2018    ACIT,   Circle- M/s. Natures Bounty         2013-14   None
                17(2),     New Wines     and    Allied
                Delhi           Products Pvt. Ltd., F-
                                87, Okhla Industrial
                                Area, Phase-1, New
                                Delhi
                                (PAN:AACCN3207F)
681/Del/2018    Addl.      CIT, M/s. OPG Securities         2013-14   Ms.     Meena
                Special Range- Pvt. Ltd., 4/10 OPG                    Goyal, CA
                7, New Delhi    House, Asaf Ali Road,
                                New Delhi
                                (PAN:AAACO1081C)
5468/Del/2016   ACIT,   Circle- M/s. Orient Fashion         2013-14   None
                19(1),     New Exports India Pvt.
                Delhi           Ltd., E-45/14, Okhla
                                Indl., Area-II, New
                                Delhi
                                (PAN:AAACO4581F)
5506/Del/2016   ITO,     Ward- Sh.        Manmohan          2012-13   None
                41(5),     New Sehgal, 17, Najafgarh
                Delhi           Road, Shivaji Marg,
                                Zakhira, New Delhi.
                                (PAN: AODPS5833G)

C.O.       No. Sh. Manmohan        ITO, Ward-41(5), New 2012-13       None
365/Del/2016   Sehgal,     17,     Delhi
               Najafgarh
               Road,    Shivaji
               Marg, Zakhira,
               New Delhi.
7665/Del/2017 ACIT, Central        M/s.          Majestic   2014-15   None
               Circle-26, New      Properties Pvt. Ltd.,
               Delhi               1/18B, Asaf Ali Road,
                                   New Delhi
                                   (PAN:AAACM7158E)
7307/Del/2017   DCIT, Circle-1,    M/s.          Mawana     2013-14   None
                Meerut             Cooperative      Cane
                                   Development Union
                                   Ltd., Mawana Sehkari
                                   Ganna Vikas Samiti,
                                   Mawana, Meerut
                                   (PAN:AAAAM6184E)
7351/Del/2017   ITO,     Ward-     M/s. Nederman India      2012-13   None
                18(1),    New      Pvt. Ltd., GAT No.
                Delhi              754,       Katkewasti,
                                   Mouje Wagholi, Pune
                                   - Nagar Road, Tal
                                   Haveli, Pune
                                   (PAN:AACCN7695M)
3854/Del/2018   ACIT,    Circle-   M/s.    D.S.    Group    2014-15   None
                7(2), New Delhi    Hospitality Pvt. Ltd.,
                                   3rd Floor, SCO No.
                                           5


                                 310, Ansari Road,
                                 Sector-29, Gurgaon
                                 (PAN:AAECD7010Q)
5636/Del/2016   ACIT,    Circle- M/s.          Capital 2012-13          None
                5(2), New Delhi Residence Pvt. Ltd.,
                                 49A, Savitri Nagar,
                                 Malviya Nagar, New
                                 Delhi
                                 (PAN:AADCC6525C)
4592/Del/2016   ACIT,    Circle- M/s.          Capital 2010-11          None
                5(2), New Delhi Advertising P. Ltd.,
                                 UGF,        Tower-A,
                                 Building No. 8, DLF
                                 Cyber City Phase-II,
                                 Gurgaon.
                                 (PAN: AABCC5671P)
608/Del/2017    ACIT,    Circle- M/s.           Crown 2013-14           None
                6(2), New Delhi Corporation Pvt. Ltd.,
                                 D-5, Defence Colony,
                                 New Delhi
                                 (PAN: AAACC8688D)

            Department By          :     Ms. Ashima Neb, Sr.DR

                                       With


 ITA/IT(SS)A/     Appellant                   Respondent        AY/     Assessee By
    CO No.                                                      Asst.
                                                               Period
990/Del/2018    ACIT, Central          M/s.          Mideast 2008-09    Sh.   Piyush
                Circle-2, New          Integrated Steels Ltd.,          Kumar Kamal,
                Delhi                  H-1,       Zamrudpur             Adv.
                                       Community Centre,
                                       Kailash Colony, New
                                       Delhi
                                       (PAN:AAACM0846P)
3723/Del/2018   Addl.      CIT,        M/s. MMTC Pamp 2012-13           None
                Special Range-         India P. Ltd., C-27,
                6, New Delhi           Third Floor, Qutab
                                       Institutional    Area,
                                       New Delhi
                                       (PAN:AAFCM3576K)
4452/Del/2018   DCIT,    Circle-       M/s. Crystal Crop 2013-14        None
                6(2), New Delhi        Protection Pvt. Ltd.,
                                       B-95,        Wazirpur,
                                       Industrial       Area,
                                       Delhi.
                                       (PAN:AABCJ3574E)
1921/Del/2017   ACIT,    Circle-       M/s.       Concentrix 2005-06    None
                                           6


                 6(2), New Delhi       Daksh Services India
                                       Pvt. Ltd., Unit # 101,
                                       Westend Mall, 1st
                                       Floor, 3rd Level, Main
                                       Najafgarh        Road,
                                       District Centre, New
                                       Delhi.
                                       (PAN: AABCD4187D)

C.O.       No. M/s.             ACIT, Circle-6(2), New 2005-06          None
126/Del/2017   Concentrix       Delhi
               Daksh Services
               India Pvt. Ltd.,
               DLF IT SEZ,
               Building     No.
               14,    Tower-D,
               17th Floor, DLF
               Cyber      City,
               Sector -24 &
               25A,        DLF
               Phase-III,
               Gurgaon

             Department By         :     Ms. Rachna Singh, CIT(DR)



                           Date of hearing                      10.09.2018
                           Date of pronouncement                12.09.2018


                                   ORDER

PER BENCH:

These appeals as well as the cross objections filed by the Revenue and the assessee respectively in the respective assessment years as per details in the cause title arising out of the orders passed by the CIT(A), have been identified by the Registry wherein the tax effect involved in each of these appeals is less than the Rs.20,00,000/-.

2. Some of the assessee-respondents were represented by their respective learned Authorized Representatives as noted above, while others remained unrepresented. During the course of 7 hearing, the learned Departmental Representative submitted that no doubt the tax effect involved in the appeals is less than Rs.20 lakhs each thus bound by the departmental instructions the appeals have to be withdrawn. However, attention was invited to modified para 10 of the Circular No. 3/2018, dated 11th July, 2018, which has been modified by Circular dated 20th August, 2018 and in terms of the said modification the Departmental Representatives made a prayer that permission to pray for recall of the order may be granted in case any of the conditions in the reports made available by the Assessing Officer subsequently, show that the issues were required to be contested. The modified para is extracted hereunder:

"10. Adverse judgments relating to the following issues should be contested on merits notwithstanding that the tax effect entailed is less than the monetary limits specified in para 3 above or there is no tax effect:
(a) Where the Constitutional validity of the provisions of an Act or Rule is under challenge, or
(b) Where Board's order, Notification, Instruction or Circular has been held to be illegal or ultra vires, or
(c) Where Revenue Audit objection in the case has been accepted by the Department, or
(d) Where addition relates to undisclosed foreign income/undisclosed foreign assets (including financial assets)/ undisclosed foreign bank account.
(e) Where addition is based on information received from external sources in the nature of law enforcement agencies such as CBI/ ED/ DRI/ SFIO/ Directorate General of GST Intelligence (DGGI).
8
(f) Cases where prosecution has been filed by the Department and is pending in the Court. "

3. Accepting the said request, the appeals are dismissed as infructuous. The cross objections filed by the assessees, which are in support of the respective impugned orders, are also dismissed as infructuous. While so directing, it is made clear that the Department is at liberty to file Miscellaneous Application, if the tax effect is found to be more than the prescribed limit of Rs.20,00,000/- or any of the conditions etc., as available in the amendment carried out in para 10 of Circular No. 3/2018, dated 20.08.2018, is made out.

4. In the result, all the appeals of the Revenue and the cross objections of assessees are dismissed.

Order is pronounced in the open court on 12th Sept., 2018.

              Sd/-                           Sd/-
          AMIT SHUKLA                     O.P. KANT
        JUDICIAL MEMBER              ACCOUNTANT MEMBER

Dated: 12th September, 2018.
RK/-
Copy forwarded to:
1.     Appellant
2.     Respondent
3.     CIT
4.     CIT(A)
5.     DR


                                           Asst. Registrar, ITAT, New Delhi