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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1B) in Homoeopathy Central Council (Election) Rules, 1975

(1B)[ Nothing in this rule shall prevent any candidate from being nominated by more than one nomination paper for the same election:Provided that not more than four nomination paper shall be presented by or on behalf of any candidate or accepted by the Returning Officer.] [Substituted by S.O. 725 dated 3.11.1977.]