Supreme Court - Daily Orders
Ms. Seema Mittal vs State Of Up . on 2 March, 2016
Bench: V. Gopala Gowda, Arun Mishra
ITEM NO.2 COURT NO.9 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 5/2016
MS. SEEMA MITTAL Petitioner(s)
VERSUS
STATE OF UP AND ORS. Respondent(s)
(With appln.(s) for exemption from filing O.T. and permission to
appear and argue in person and stay and office report)
Date : 02/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Ms. Seema Mittal,
Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The matrimonial case being Review Petition (C) No. 1499/2015 in T.P.(C) No. 1966/2013 is listed today before Court No. 2. This matter is also connected to the same.
Tag with R.P.(C) No. 1499/2015.
(S. K. RAKHEJA) (MADHU NARULA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2016.03.02
17:08:54 IST
Reason: