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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Kerala - Subsection

Section 91(10) in Kerala Factories Rules, 1957

(10)The precincts of the canteen shall be maintained in a clean sanitary condition. Waste water shall be carried away in suitable covered drains and shall not be allowed to accumulate so as to cause a nuisance.Suitable arrangements shall be made for the collection and disposal of garbage.