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[Cites 0, Cited by 3] [Entire Act]

State of Maharashtra - Section

Section 38 in The Maharashtra Irrigation Act, 1976

38. Power to authorise Canal Officer to construct field channels.

If any holder or occupier of land fails to construct the field-channel as required by notice aforesaid within the period specified in the final scheme, the authorised Canal Officer may construct the same at the cost of that holder or occupier or of both, as the case may be.