Orissa High Court
Preiest Prabhudhan (Dead) & vs Rourkela Parish Council on 25 February, 2026
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
R.S.A. No.613 of 2003
Preiest Prabhudhan (dead) & .... Appellants
Others
Represented by
Mr. R.K.Mohanty,
Sr.Advocate
-Versus -
Rourkela Parish Council, Church .... Respondents
of North India and others Represented by Mr. S.Mohanty, Advocate for R 16 17 & 20.
CORAM:
JUSTICE SASHIKANTA MISHRA ORDER_ 25.02.2026 Order No. 1. This matter is taken up through hybrid mode.
23.
2. Learned counsel for the appellants is granted two weeks time to take steps for substitution vice Respondent Nos.14,15 & 19.
3. List this matter on 18.03.2026.
(Sashikanta Mishra) Judge Amit Signature Not Verified Digitally Signed Signed by: AMIT KUMAR MOHANTY Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 26-Feb-2026 17:30:49 Page 1 of 1