Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(2) in The Chit Funds Act, 1982

(2)On the making of an award under sub-section (1), no suit for compensation in respect of an application for any winding-up of the chit shall be entertained.