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Bombay High Court

Sidharth Punjab Wankhede And Another vs Sumant Bhange And Others on 6 October, 2023

Author: R. G. Avachat

Bench: R. G. Avachat

                                      1                                    949-978.odt


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                    BENCH AT AURANGABAD.

               949 CRIMINAL APPLICATION NO.3251 OF 2019

                    VASANT S/O. MADHAVRAO MUNDE
                               VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS
                                 AND
               950 CRIMINAL APPLICATION NO.1142 OF 2020

                         SHAIKH AYYUB OSMAN PATEL
                                  VERSUS
                         THE STATE OF MAHARASHTRA
                                 AND
               951 CRIMINAL APPLICATION NO.1663 OF 2022

                SNEHAL ANANDRAO GAIKWAD AND OTHERS
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
               952 CRIMINAL APPLICATION NO.3197 OF 2022

                SITARAM WAMANRAO KHOJE AND ANOTHER
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
               953 CRIMINAL APPLICATION NO.4122 OF 2022

                      PRAKASH RAMRAO BODKHE
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
               954 CRIMINAL WRIT PETITION NO.311 OF 2019

          HARISH KUMAR @ HARISH KIMATRAM AND OTHERS
                           VERSUS
            THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
                  955 CONTEMPT PETITION NO.752 OF 2018
                            IN WP/4479/2011

        VAIJAPUR TALUKA INDUSTRIES WELFARE ASSOCIATION
          AURANGABAD THROUGH PRESIDENT AND OTHERS
                            VERSUS




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                THE STATE OF MAHARASHTRA AND OTHERS
                                   AND
                  956 CONTEMPT PETITION NO.472 OF 2019
                             IN WP/3078/2018
                     WITH CP/474/2019 IN WP/7356/2018
                     WITH CP/522/2022 IN WP/6750/2016

                        SHANTANU DEEPAKRAO TAYADE
                                 VERSUS
                       DINESH WAGHMARE AND OTHERS
                                 AND
               957 CRIMINAL APPLICATION NO.2850 OF 2019

                       MAHESH SHIVLING TILKARI
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
                958 CRIMINAL APPLICATION NO.231 OF 2020

MOHAMMAD ZAKIUDDIN S/O. MOHAMMAD AZIZUDDIN AND ANOTHER
                        VERSUS
        THE STATE OF MAHARASHTRA AND OTHERS
                                 AND
               959 CRIMINAL APPLICATION NO.1141 OF 2020

                   VISHAL ARVIND TOKLE AND OTHERS
                               VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
               960 CRIMINAL APPLICATION NO.2231 OF 2020
                         WITH APPLN/2215/2020

                   PANDU MISU RATHOD AND OTHERS
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
               961 CRIMINAL APPLICATION NO.2299 OF 2020

                    DADASAHEB SUKHDEO AANDHALE
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
                962 CRIMINAL APPLICATION NO.460 OF 2021
                          WITH APPLN/139/2022




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         SHRIRAMCHANDRA RAMDAS KUNWAR AND ANOTHER
                           VERSUS
            THE STATE OF MAHARASHTRA AND OTHERS
                                 AND
                963 CRIMINAL APPLICATION NO.657 OF 2021
                           WITH WP/102/2021

                    JAGANNATH KHANDERAO JADHAV
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
               964 CRIMINAL APPLICATION NO.2501 OF 2021

                     SAYYAD FAYYAZ SAYYAD KARIM
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
                965 CRIMINAL APPLICATION NO.18 OF 2022
                          WITH APPLN/17/2022

                 SATISH SHANKAR JADHAV AND OTHERS
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
                966 CRIMINAL APPLICATION NO.50 OF 2022

                          NEETA AJIT PAWAR
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
                967 CRIMINAL APPLICATION NO.101 OF 2022

              SYED SHAKIL SYED NIZAMUDDIN AND OTHERS
                              VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
               968 CRIMINAL APPLICATION NO.1113 OF 2022

               VAIJNATH GOVINDRAO SHINDE AND OTHERS
                              VERSUS
               THE STATE OF MAHARASHTRA AND OTHERS
                                 AND
               969 CRIMINAL APPLICATION NO.2226 OF 2022

                    ADIL KALANDAR SHAIKH AND OTHERS




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                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
               970 CRIMINAL APPLICATION NO.2487 OF 2022

                     ANKUSH RAGHUNATH JAMUNDE
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
               971 CRIMINAL APPLICATION NO.3100 OF 2022

                        CHETAN SUBHASH MALI
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                  AND
               972 CRIMINAL APPLICATION NO.3242 OF 2022
                WITH APPLN/217/2023 WITH APPLN/218/2023
                WITH APPLN/219/2023 WITH APPLN/220/2023
                WITH APPLN/221/2023 WITH APPLN/222/2023
                          WITH APPLN/223/2023

                     GANESH ISHWARAPPA GAWARE
                               VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS
                                 AND
               973 CRIMINAL APPLICATION NO.3449 OF 2022

                SAYYAD ALI SAYYAD FAROOQ AND OTHERS
                               VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
               974 CRIMINAL APPLICATION NO.3513 OF 2022

                     DNYANOBA RAMBHAU GAVHANE
                              VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
               975 CRIMINAL APPLICATION NO.3669 OF 2022

                  SWAPNIL BHASKAR GAWALI AND OTHERS
                               VERSUS
               THE STATE OF MAHARASHTRA AND ANOTHER
                                 AND
               976 CRIMINAL APPLICATION NO.3674 OF 2022




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                               SANGITA BALASAHEB GHOGARE
                                         VERSUS
                         THE STATE OF MAHARASHTRA AND ANOTHER
                                           AND
                         977 CRIMINAL APPLICATION NO.4068 OF 2022
                                   WITH APPLN/4067/2022

                                  SADIQ IBRAHIM SAYYED
                                         VERSUS
                         THE STATE OF MAHARASHTRA AND ANOTHER
                                           AND
                         978 CRIMINAL APPLICATION NO.4260 OF 2022

                               JAYRAM SONU PAWAR AND OTHERS
                                         VERSUS
                         THE STATE OF MAHARASHTRA AND ANOTHER

                                        ...
      APP/AGP for Respondent/State: Mr. S. J. Salgare, in all matters.
                                        ...

                                            CORAM : R. G. AVACHAT and
                                                    SANJAY A. DESHMUKH, JJ.
                                            DATE       :   06th October, 2023.

      Per Court:

      .         None present for the applicants/petitioners in the first session

except learned APP/AGP. It was reported that the Bar Association has decided to abstain from Court working. The matter/s was/were therefore, kept in the second session. None present except the learned APP/AGP.

2 Stand over to 6th November, 2023.

3 Interim relief, if any, to continue till then.

[ SANJAY A. DESHMUKH, J. ] [ R. G. AVACHAT, J. ] nga ::: Uploaded on - 06/10/2023 ::: Downloaded on - 07/10/2023 11:55:58 :::