Bombay High Court
Sidharth Punjab Wankhede And Another vs Sumant Bhange And Others on 6 October, 2023
Author: R. G. Avachat
Bench: R. G. Avachat
1 949-978.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD.
949 CRIMINAL APPLICATION NO.3251 OF 2019
VASANT S/O. MADHAVRAO MUNDE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
950 CRIMINAL APPLICATION NO.1142 OF 2020
SHAIKH AYYUB OSMAN PATEL
VERSUS
THE STATE OF MAHARASHTRA
AND
951 CRIMINAL APPLICATION NO.1663 OF 2022
SNEHAL ANANDRAO GAIKWAD AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
952 CRIMINAL APPLICATION NO.3197 OF 2022
SITARAM WAMANRAO KHOJE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
953 CRIMINAL APPLICATION NO.4122 OF 2022
PRAKASH RAMRAO BODKHE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
954 CRIMINAL WRIT PETITION NO.311 OF 2019
HARISH KUMAR @ HARISH KIMATRAM AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
955 CONTEMPT PETITION NO.752 OF 2018
IN WP/4479/2011
VAIJAPUR TALUKA INDUSTRIES WELFARE ASSOCIATION
AURANGABAD THROUGH PRESIDENT AND OTHERS
VERSUS
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2 949-978.odt
THE STATE OF MAHARASHTRA AND OTHERS
AND
956 CONTEMPT PETITION NO.472 OF 2019
IN WP/3078/2018
WITH CP/474/2019 IN WP/7356/2018
WITH CP/522/2022 IN WP/6750/2016
SHANTANU DEEPAKRAO TAYADE
VERSUS
DINESH WAGHMARE AND OTHERS
AND
957 CRIMINAL APPLICATION NO.2850 OF 2019
MAHESH SHIVLING TILKARI
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
958 CRIMINAL APPLICATION NO.231 OF 2020
MOHAMMAD ZAKIUDDIN S/O. MOHAMMAD AZIZUDDIN AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
959 CRIMINAL APPLICATION NO.1141 OF 2020
VISHAL ARVIND TOKLE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
960 CRIMINAL APPLICATION NO.2231 OF 2020
WITH APPLN/2215/2020
PANDU MISU RATHOD AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
961 CRIMINAL APPLICATION NO.2299 OF 2020
DADASAHEB SUKHDEO AANDHALE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
962 CRIMINAL APPLICATION NO.460 OF 2021
WITH APPLN/139/2022
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3 949-978.odt
SHRIRAMCHANDRA RAMDAS KUNWAR AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
963 CRIMINAL APPLICATION NO.657 OF 2021
WITH WP/102/2021
JAGANNATH KHANDERAO JADHAV
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
964 CRIMINAL APPLICATION NO.2501 OF 2021
SAYYAD FAYYAZ SAYYAD KARIM
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
965 CRIMINAL APPLICATION NO.18 OF 2022
WITH APPLN/17/2022
SATISH SHANKAR JADHAV AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
966 CRIMINAL APPLICATION NO.50 OF 2022
NEETA AJIT PAWAR
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
967 CRIMINAL APPLICATION NO.101 OF 2022
SYED SHAKIL SYED NIZAMUDDIN AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
968 CRIMINAL APPLICATION NO.1113 OF 2022
VAIJNATH GOVINDRAO SHINDE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
969 CRIMINAL APPLICATION NO.2226 OF 2022
ADIL KALANDAR SHAIKH AND OTHERS
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4 949-978.odt
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
970 CRIMINAL APPLICATION NO.2487 OF 2022
ANKUSH RAGHUNATH JAMUNDE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
971 CRIMINAL APPLICATION NO.3100 OF 2022
CHETAN SUBHASH MALI
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
972 CRIMINAL APPLICATION NO.3242 OF 2022
WITH APPLN/217/2023 WITH APPLN/218/2023
WITH APPLN/219/2023 WITH APPLN/220/2023
WITH APPLN/221/2023 WITH APPLN/222/2023
WITH APPLN/223/2023
GANESH ISHWARAPPA GAWARE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
973 CRIMINAL APPLICATION NO.3449 OF 2022
SAYYAD ALI SAYYAD FAROOQ AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
974 CRIMINAL APPLICATION NO.3513 OF 2022
DNYANOBA RAMBHAU GAVHANE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
975 CRIMINAL APPLICATION NO.3669 OF 2022
SWAPNIL BHASKAR GAWALI AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
976 CRIMINAL APPLICATION NO.3674 OF 2022
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5 949-978.odt
SANGITA BALASAHEB GHOGARE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
977 CRIMINAL APPLICATION NO.4068 OF 2022
WITH APPLN/4067/2022
SADIQ IBRAHIM SAYYED
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
AND
978 CRIMINAL APPLICATION NO.4260 OF 2022
JAYRAM SONU PAWAR AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
APP/AGP for Respondent/State: Mr. S. J. Salgare, in all matters.
...
CORAM : R. G. AVACHAT and
SANJAY A. DESHMUKH, JJ.
DATE : 06th October, 2023.
Per Court:
. None present for the applicants/petitioners in the first session
except learned APP/AGP. It was reported that the Bar Association has decided to abstain from Court working. The matter/s was/were therefore, kept in the second session. None present except the learned APP/AGP.
2 Stand over to 6th November, 2023.
3 Interim relief, if any, to continue till then.
[ SANJAY A. DESHMUKH, J. ] [ R. G. AVACHAT, J. ] nga ::: Uploaded on - 06/10/2023 ::: Downloaded on - 07/10/2023 11:55:58 :::