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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 31(4) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(4)Reservation in admission to the University for Scheduled Castes, Scheduled Tribes and other backward classes, women and handicapped persons shall be provided as per the approval of the board of management.