Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act] State of Kerala - Subsection Section 32(3)(i) in Kerala Irrigation and Water Conservation Act, 2003 (i)"committee of padasekharam" means the committee of the owners of padasekharam constituted in such manner as may be prescribed; and