Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(1) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000 (1)It shall be the duty of the Joint Committee to look after the affairs for the proper management of the ferry or ferries concerned.
