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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Goa - Subsection

Section 35(1)(d) in The Goa Command Area Development Act, 1997

(d)corrupts or fouls, the water of any "irrigation" system under a pipe-outlet so as to render it less fit for the purpose for which it is ordinarily used;