Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 608] [Entire Act] State of Haryana - Subsection Section 608(9) in Punjab Jail Manual (9)wilful mismanagement of work by any prisoner sentenced to rigorous imprisonment,
