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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in Bhubaneswar Municipal Corporation Tax on Advertisements Regulations, 2006

(2)The base of the hoarding shall be at a height of 5' from the ground level and shall be at proper alignment, in conformity with other hoardings and at a distance of at least 10' from any other hoarding.