Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 2 in The M.P. Public Trusts (Amendment and Validation) Act, 1964 2. Insertion of new Section 34-A in Act XXX of 1951. - Amendment made in principal Act, hence not reproduced.
