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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Haryana - Subsection

Section 83(2) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(2)That in case the bill is not paid by the due date, 10% penalty will be charged and if the bills are not paid for a further fortnight the connection shall be disconnected without any further notice.