Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(3) in The Orissa Motor Vehicles Rules, 1993 (3)The registration mark shall be displayed in such form and in such manner as specified in Rules 50 and 51 of the Central Motor Vehicles Rules, 1989.
