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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(1)(b) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(b)build up a friendly relationship with the child as to enable him/ her to understand and share the reasons for his/her present situation as well as to participate in a decision regarding his/her placement;