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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(5)(a) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(a)exercise general supervision over the funds of the university and to advise the Vice-chancellor in regard to the financial policies of the university;