Section 29(3) in St Xavier's University, Kolkata Act, 2016
(3)The Chancellor may, whenever he thinks fit, and shall also, upon a requisition in writing signed by not less than fifty percent of the members of the Governing Board, convene a meeting of the Governing Board. A meeting on such requisition shall be held within fifteen days of the receipt of the requisition by the Chancellor, excluding the date of receipt.
