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Delhi High Court - Orders

Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 5 January, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~2 to 5
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P. (COMM) 364/2020 & I.As. 2200-01/2020
                                BHARAT HEAVY ELECTRICALS LIMITED                ..... Petitioner
                                                Through:   Mr. Pawash Piyush and Mr. Sumeet
                                                           Shokeen, Advocates.

                                                versus

                                DRIPLEX WATER ENGINEERING PVT LIMITED ..... Respondent
                                             Through: Mr. Vikram Nandrajog, Advocate.

                          +     O.M.P. (COMM) 368/2020 & I.As. 2256-57/2020
                                M/S BHARAT HEAVY ELECTICALS LIMITED            ..... Petitioner
                                                Through:   Mr. Pawash Piyush and Mr. Sumeet
                                                           Shokeen, Advocates.

                                                versus

                                M/S DRIPLEX WATER ENGINEERING PVT LIMITED
                                                                       ..... Respondent
                                                Through:   Mr. Vikram Nandrajog, Advocate.

                          +     OMP (ENF.) (COMM.) 100/2021 & EX.APPL.(OS) 672/2021
                                M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
                                                                    ..... Decree Holder
                                                Through:   Mr. Vikram Nandrajog, Advocate.

                                                versus

                                M/S BHARAT HEAVY ELECTRICALS LIMITED
                                                                 ..... Judgement Debtor
                                                Through:   Mr. Pawash Piyush and Mr. Sumeet


Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:05.01.2022
20:13:25
                                                              Shokeen, Advocates.

                          +     OMP (ENF.) (COMM.) 101/2021 & EX.APPL.(OS) 674/2021
                                M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
                                                                    ..... Decree Holder
                                                    Through:        Mr. Vikram Nandrajog, Advocate.

                                                    versus

                                M/S BHARAT HEAVY ELECTRICALS LIMITED
                                                                 ..... Judgement Debtor
                                                    Through:        Mr. Pawash Piyush and Mr. Sumeet
                                                                    Shokeen, Advocates.

                               CORAM:
                               HON'BLE MR. JUSTICE SANJEEV NARULA
                                       ORDER

% 05.01.2022 [VIA VIDEO CONFERENCING]

1. Mr. Pawash Piyush, counsel for Bharat Heavy Electricals Ltd. has mentioned the above-captioned matters to say that arguing counsel viz. Mr. Ashim Vachher is unwell, and an adjournment request has been moved on his behalf. Mr. Vikram Nandrajog, counsel for Driplex Water Engineering Pvt. Ltd. has no objection to the same.

2. Re-notify on 22nd March, 2022.

SANJEEV NARULA, J JANUARY 5, 2022 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:05.01.2022 20:13:25