Delhi High Court - Orders
Bharat Heavy Electricals Limited vs Driplex Water Engineering Pvt Limited on 5 January, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~2 to 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 364/2020 & I.As. 2200-01/2020
BHARAT HEAVY ELECTRICALS LIMITED ..... Petitioner
Through: Mr. Pawash Piyush and Mr. Sumeet
Shokeen, Advocates.
versus
DRIPLEX WATER ENGINEERING PVT LIMITED ..... Respondent
Through: Mr. Vikram Nandrajog, Advocate.
+ O.M.P. (COMM) 368/2020 & I.As. 2256-57/2020
M/S BHARAT HEAVY ELECTICALS LIMITED ..... Petitioner
Through: Mr. Pawash Piyush and Mr. Sumeet
Shokeen, Advocates.
versus
M/S DRIPLEX WATER ENGINEERING PVT LIMITED
..... Respondent
Through: Mr. Vikram Nandrajog, Advocate.
+ OMP (ENF.) (COMM.) 100/2021 & EX.APPL.(OS) 672/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate.
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Mr. Pawash Piyush and Mr. Sumeet
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:05.01.2022
20:13:25
Shokeen, Advocates.
+ OMP (ENF.) (COMM.) 101/2021 & EX.APPL.(OS) 674/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate.
versus
M/S BHARAT HEAVY ELECTRICALS LIMITED
..... Judgement Debtor
Through: Mr. Pawash Piyush and Mr. Sumeet
Shokeen, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.01.2022 [VIA VIDEO CONFERENCING]
1. Mr. Pawash Piyush, counsel for Bharat Heavy Electricals Ltd. has mentioned the above-captioned matters to say that arguing counsel viz. Mr. Ashim Vachher is unwell, and an adjournment request has been moved on his behalf. Mr. Vikram Nandrajog, counsel for Driplex Water Engineering Pvt. Ltd. has no objection to the same.
2. Re-notify on 22nd March, 2022.
SANJEEV NARULA, J JANUARY 5, 2022 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:05.01.2022 20:13:25