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State of Jharkhand - Section

Section 2 in Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955

2. [ [Substituted by GSR. 110 dated, 29.9.1972 published in Bihar Gazette dated 29.9.1972.]

(a)Recruitment to the posts of Munshifs shall be made either in accordance with these rules in Part III or both.
(b)Recruitment to the posts of Sub-ordinate Judges shall be made, by the High Court; by promotion of Munshif confirmed under rule 27.]