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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(1) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(1)The Authority may take the advice of any expert in a specialized field, as it may deem necessary, on such terms and conditions and on payment of such fees, as may be decided by the Authority.