Section 138(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
(2)The employees of affiliated colleges and recognised institutions who are in service prior to the date of passing of this Statute shall be governed by such terms and conditions of service contract, if any, agreed to between the employees and the institution in respect of age of superannuation which will not exceed 60 years in any case.
