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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(ii) in Jammu and Kashmir Combined Competitive Examination Rules, 2018

(ii)Character certificate shall mean a certificate issued by the Head of the Education Institute or by the University last attended by the candidate or by any gazetted officer of the State. In case of a candidate already in Government Service, the Character certificate shall mean a certificate issued by his Controlling Officer.