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Karnataka High Court

Krishna Fabrications Ltd vs Joint Commr Of Income Tax (Asst) on 8 December, 2009

Bench: K.L.Manjunath, Aravind Kumar

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5. Whether the 'i'ribu_1'1af :'igh_*.= 5 i1()1:; holdirlg ilhzxi the :"Cs:j5u11dc%1i1'----Qi1g}T1:iT,= ::Vi'Qt V1V() l"1£1Vt' :'r1i1iz11.c§_cf ;):'()::t?_é.i§¥'iv:1g'3;_VZ LlI'1'C{f;'¥£"v-_AS§3.(ili011 I44[1){b) of E-lgcrt. *.x;h'e.1_1~..V.é1dmi1:iedly the z-1ssessee/ z1}.);)elIa7fit. }3IT_(:) d'L>E:V§"if;j_('T§-- n'1z1ten'21ls and ;"(::1év__amt V V

6. ._i.h~e '1"1=i_bL.t:3a!:' .was right in not

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4. The is c:'1g2'1ged in the I11é1I'}E.ifé1(il1.Ii'(' and s;1:;)}')f_\; of 2-1L1:'01'n0bz'!e c()mp<)r1e11is 1'0 va1':'(.ms 2u.11()1'r1<>bifc* W'(5'():n1.)m'1ies in Ind:'.21. I-'*'()r the z1ssc%ss111c*1'11'. 3/C2211' E99798.
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