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[Cites 0, Cited by 0] [Section 32(7)] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(7)(a) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(a)Where the person to be served, is a company, if such direction or notice thereof, as the case may be, is addressed in the name of the company at its principal office or at its registered office or at the place of business as the case may be and is delivered in person or is sent by registered post;